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Kerala High Court

Gopikrishna vs State Of Kerala on 23 June, 2023

Author: K.Babu

Bench: K.Babu

Crl.Rev.Pet No.545/2022                       1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                             THE HONOURABLE MR. JUSTICE K.BABU

                           Friday, 23rd June 2023/ 2nd Ashadha, 1945

               CRL.M.APPL.NO.1/2023 IN CRL.REV.PET NO. 545 OF 2022
   CRL.MP.NO. 1158/2022 IN SC NO. 462/2019 OF THE SESSIONS COURT,PATHANAMTHITTA
   PETITIONERS/REVISION PETITIONERS:

       1. GOPIKRISHNA, AGED 48,S/O.RADHAKRISHNAN NAIR, OCHUVELIL POIKAYIL
          HOUSE, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR
          VILLAGE, THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT,PIN - 689 541.
       2. SUDHEESH KUMAR @ RAJEEV, AGED 43,S/O.PRASADHANA PILLAI, PULIMPALLIL
          HOUSE, VAIKATHILLAM, NEDUMPURAM VILLAGE, NEDUMPURAM P.O, THIRUVALLA
          TALUK,PATHANAMTHITTA DISTRICT, PIN - 689 578.
       3. VISHNU VIJAYAN, AGED 30, S/O. VIJAYAN,KUNNAPPADU HOUSE,
          KAVUMKALPADI, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST P.O,
          ERAVIPEROOR VILLAGE, THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN -
          689 541.
       4. RADHAKRISHNAN NAIR, AGED 83, S/O.KRISHNAPILLAI,OCHUVELIL POIKAYIL
          HOUSE, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR
          VILLAGE, THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN - 689 541.
       5. SREERAJ @ ANIKUTTAN, AGED 28,S/O.RADHAKRISHNAN, THAZHATHETHIL HOUSE,
          VALLAMKULAM PADINJAREMURI, NANNOOR, VALLAMKULAM WEST P.O,
          ERAVIPEROOR VILLAGE, THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN -
          689 541.
       6. SHYAM MOHAN @ PRABATH, AGED 29,S/O MOHANAPILLAI,VALIYAPARAMBIL
          HOUSE, KAVUMKALPADI, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST
          P.O, ERAVIPEROOR VILLAGE, THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT,
          PIN - 689 541.

   RESPONDENTS/RESPONDENTS:

       1. STATE OF KERALA REPRESENTED, BY PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM.
       2. SANTHAMMA P.A, AGED 56,W/O RAJU T, PATHIPARAMBIL HOUSE, VALLAMKULAM
          PADINJAREMURI, NANNOOR, VALLAMKULAM WEST P.O, ERAVIPEROOR VILLAGE,
          THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT,PIN - 689 541.
       3. ANJITHA, AGED 21,D/O RAJU T, PATHIPARAMBIL HOUSE, VALLAMKULAM
          PADINJAREMURI, NANNOOR, VALLAMKULAM WEST P.O, ERAVIPEROOR VILLAGE,
          THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN - 689 541.
       4. VASU, AGED 71, S/O AZHAKAN, KUZHIKALA THADATHIL HOUSE, VALLAMKULAM
          PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR VILLAGE, THIRUVALLA
          TALUK,PATHANAMTHITTA DISTRICT, PIN - 695 541.
 Crl.Rev.Pet No.545/2022                     2/2




        Application praying that in the circumstances stated therein the
   High Court be pleased to pass an order for revival and extension of the
   Interim order fo stay granted in the above numbered Crl.R.P till the
   disposal of the above Crl.R.P.



        This application coming on for orders upon perusing the application
   and this Court's order dated 10/4/2023 in Crl.M.A.1/2022 therein and upon
   hearing the arguments of M/S.JOSEPH GEORGE & P.A.REJIMON, Advocates for
   the petitioners and of the PUBLIC PROSECUTOR for the first respondent and
   of M/S.MANU RAMACHANDRAN, M.KIRANLAL, T.S.SARATH, SAMEER M NAIR, HARSHA
   SUSAN SAM & GEETHU KRISHNAN, Advocates for the second, third and fourth
   respondents, the Court passed the following:

                                            ORDER

Interim order shall stand prospectively revived and extended for a period of two months.

Sd/-

K.BABU, JUDGE 23-06-2023 /True Copy/ Assistant Registrar