Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(3) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011 (3)An Evaluation Committee (EC) shall be formed by the Commission to evaluate the offers as per terms of reference.
