Andhra Pradesh High Court - Amravati
Smt. B.Madhu And Others vs Nvs Prasada Varma on 8 January, 2026
APHC010525952025
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3331]
(Special Original Jurisdiction)
THURSDAY,THE EIGHTH DAY OF JANUARY
TWO THOUSAND AND TWENTY SIX
PRESENT
THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
CONTEMPT CASE NO: 2819/2025
Between:
Smt. B.madhu and Others ...PETITIONER(S)
AND
Sri Anil Kumar Singhal and Others ...CONTEMNOR(S)
Counsel for the Petitioner(S):
1. K R SRINIVAS
Counsel for the Contemnor(S):
1. NVS PRASADA VARMA
The Court made the following:
At request of Sri N.V.S.Prasada Varma, learned counsel for the
respondents, list the matter after Sankranthi Vacation, 2026.
____________________________ SUBBA REDDY SATTI, J PVD