Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(1) in The Oil Mines Regulations, 2017 (1)The owner, agent or manager of a mine shall ensure that the design practice for the tanks used for storage of petroleum is in accordance with the Oil Industry Safety Directorate Recommended Practices, that is, OISD-RP-108 or its revised version.
