Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(ii) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (ii)the cattle shed, stable, pig-sty, workshop or such other structure connected with the business or profession of the mundkar; and
