Section 21(2)(g) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974
(g)(i)the period within which, the fee on payment of which and the manner in which the registration under sub-section (1) of section 11 shall be made;(ii)declarations, accounts and returns which shall be submitted under sub-section (2) of section 11 and the form in which, the officer to whom and the intervals at which they shall be submitted;