Uttarakhand High Court
Cgg Veritas Services vs Commissioner Of Income Tax on 5 November, 2014
Author: V.K. Bist
Bench: V.K. Bist
(Misc. Appl. No.4029 of 2014) In I_TA No.08 of 2012 Hon'ble V.K. Bist, ACJ. Hon'ble U.C. thani, J.
Mr. SK. Posti, Advocate for the appellant. Mr. Hari Mohan Bhatia, Advocate for the respondent.
At the joint request of learned counsel for the parties, list this appeal on 12.01.2015 in daily cause list.
Misc. application stands disposed of. (U.C. Dhyani, J.) (V.K. Bist, ACJ.) W flrtz'