Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(1) in Rajasthan Suspension of Sentence (of Prisoners Surviving in Jail Outside Rajasthan) Rules, 1974 (1)These rules may be called the Rajasthan Suspension of Sentences (of prisoners serving in Jails outside Rajasthan) Rules, 1975.
