Delhi High Court - Orders
Murali Manohar Tandon vs Union Of India & Ors on 11 January, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8111/2010 & CM APPL. 20897/2010, CM APPL.
6712/2011, CM APPL. 15015/2015, CM APPL. 15016/2015
MURALI MANOHAR TANDON ..... Petitioner
Through: Mr. Sumeer Sodhi, Mr. Aman
Nandrajog and Mr. Dhruv Wadhwa,
Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Arjun Narayan, Adv. for R-4
+ W.P.(C) 8115/2010 & CM APPL. 20905/2010
JAWAHARLAL MEHRA & ANR ..... Petitioners
Through: Mr. Sumeer Sodhi, Mr. Aman
Nandrajog and Mr. Dhruv Wadhwa,
Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Arjun Narayan, Adv. for R-4
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.01.2023 [ The proceeding has been conducted through Hybrid mode ]
1. List along with W.P.(C) 8110/2010 on 24.07.2023.
2. Interim order, if any, to continue.
TUSHAR RAO GEDELA, J JANUARY 11, 2023/ms Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:13.01.2023 16:33:39