Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(15)(d) in The Explosives Rules, 2008

(d)the safety distance category and the corresponding UN Classification and UN Number.