Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(3)Oil tankers of seventy thousand tonnes deadweight and above delivered after 31st December, 1979, as defined in sub-rule (45) of rule lA, shall be provided with atleast two slop tanks.