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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxviii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xxviii)to fix demand and receive such fees and other charges as may be prescribed by the Ordinances;