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State of Tamilnadu - Section

Section 10 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

10.

In fixing the grade of a school, the Department will take into consideration -
(a)the standard upto which there is real and likely to be a permanent demand for instruction in the school;
(b)the competence of the school staff to teach up to that standard and its sufficiency for the number of classes in the school.