Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(ii) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(ii)the cash equivalent of leave salary thus admissible will become payable on retirement and will be paid in one lump sum as a one time settlement;