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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(2) in Telangana Irrigation Engineering Subordinate Service Rules, 2018

(2)Every person appointed to any of 'the posts otherwise than by Direct Recruitment shall, from the date on which he / she commences probation, be on probation for a total period of one year on duty within a continuous period of two years.