Section 14(3) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004
(3)A member travelling outside the State, either in the capacity of committee member or in any other official capacity, shall be entitled for reimbursement of an amount to the extent of [Rs. 7,500/-] [Substituted 'Rs. 6,000/-' by Goa Act No. 12 of 2018, dated 4.9.2018.] per day in lieu of his/her accommodation/stay during his/her travel as aforesaid.
