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[Cites 0, Cited by 0] [Section 52H(1)] [Section 52H] [Entire Act]

Union of India - Subsection

Section 52H(1)(b) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(b)a pilot of an aircraft or captain of a ship to possess and use, on the aircraft or ship, as the case may be, in any emergency, essential narcotic drug, in such quantity and in such manner as may be specified in the said order;