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State of Jammu-Kashmir - Section

Section 54 in Jammu and Kashmir Government Business Rules, 2008

54.

These rules may to such extent as may be necessary be supplemented by instructions to be issued by the Chief Minister.First Schedule[Rule 4 (1)]Distribution of the Business among the Departments of the Secretariat
S. No. Name of the Department Subjects assigned
1. Administrative Reforms, Inspections, Trainings &:Grievances Department 1. Administrative Reforms.2. Competent Authority. EnlranceExaminations.3. Educational Loans & Scholarships.4.Government presses.5. Inspections.6. IMPA.7. O&M8.Redressal of Public Grievances.9. Stationery and OfficeSupplies.10. Trainings.
2. Agriculture Production 1. Agriculture2. Agriculture Education3. AgroIndustries Development Corporation.4. Applied NutritionProgramme.5. Command Area Development.6. Horticulture.7.Horticulture Marketing and Planning.8. Horticulture ProduceMarketing and Processing Corporation Ltd.9. Land UseDevelopment Board.10. Rakhs and Farms.11. SKUAST.12.Spl. Programme like DDP &: DDAP etc.13. Sericulture
3. Animal Husbandry. 1. Animal Husbandry.2. The Jammu Co-op. Milk Fed. Ltd.3.J&K Sheep and Sheep Products Development Board.4. KashmirValley Milk Production Co-op. Federation.5. Sheep Husbandry.
4. Civil Aviation 1. Civil Aviation
5. Co-operative. 1. Co-operative.2. Co-operative Banks.3. CONFED.4.JAKFED.
6. Education 1. Art, Culture and languages.2. Gazetteers Unit.3.General Records and Archives.4. Higher Education.5.Regional Engineering College.6. Research Libraries andMuseums.7. School Education.8. Technical Education9.Universities.10. Youth Services and Sports.
7. Election 1. Franchise2. Elections
8. Environment and Ecology. 1. Environment and Ecology.2. J&K Pollution ControlBoard.
9. Forest Department 1. Accounts and Treasuries.2. Banking and InstitutionalFinance.3. Excise and Taxation.4. Finance.5. FundsOrganization.6. J &K Bank.7. J & K StateFinancial Corporation
10. Fisheries 1. Fisheries Development.
11. Food and Supplies. 1. Food and Supplies2. Food Management3. Price Control
12. Forest Department 1. Forest2. IWDP.3. J&K Forest Corporation.4.Social Conservation.5. Social forestry including the WorldBank Project.
13. Floriculture department. 1. Floriculture.2. Gardens and Parks.
14. General Administration Department 1. All India Service.2.Co-ordination of working of different Departments ofGovernment3. Cabinet Work.4. Resident Commission andTrade Agencies.5. Services Selection Board.6. Personal Administration.7.Public Service Commission.8. Secretariat Administration.9.Services.10. "Vigilance Organization.11. Estates12.Information Technology Unit
15. Health and Medical Education Department. 1. Health and Family Welfare.2. Indian Systems ofMedicine.3. Medical Education.4. Sheri-i-KashmirInstitute of Medical Sciences.
16. Home Department 1. Defence Labour Procurement2. Fire Services.3. HomoGuards and Civil Defence.4. Jails.5. Law and Order.6.Police Administration.7. Sainik Welfare.
17. Hospitality and Protocol 1. Hospitality and Protocol
18. Housing and Urban Development Department 1. Housing.2. J.D.A3. J & K Housing Board.4.Local Bodies.5. S. S.D.A6. Town Planning.7. UrbanDevelopment.8. UEED.
19. Industries Department and Commerce 1. Geology and Mining.2. Handicrafts.3. Handlooms4.Himalayan Wool Combers Ltd.5. Industries and Commerce.6.J & K Cements.7. J & K Handicrafts (Sale and Export)Corporation.8. J & K Handloom Development Corporation.9.J & K Industries Ltd.10. J & K Minerals Ltd.11.SICOP12. SIDCO13. Tawi Scooters Ltd.
20. Information Department 1. Information.2. Publicity.
21. "Labour and Employment 1. Employees Insurance Scheme.2. Employees provident FundScheme.3. Labour Administration.4. Labour Welfare.5.Employment6. Self Employment
22. Ladakh Affairs: 1. Ladakh Affairs.
23. Law and parliamentary Affairs 1. Administration of Gurdawaras.2. Legislation.3. J &K Legal Aid and Advisory Board.4. Judiciary.5. Law.6.Parliamentary Affairs.7. Special Tribunals.
24. Planning and Development Department 1 Computerization.2. Programme Implementation.3.Evaluation and Statistics.4. Planning.
25. Power Development Department 1. J & K Power Development Corporation2. J & KState Electricity Board.3. Power Development
26. Public Enterprises 1. B.P.E2. Public Enterprises.
27. Public Works 1. Designs Organization.2. Irrigation and Flood Control3.J & K Projects Construction Corporation.4. MechanicalDepartment.5. Public Health Engineering.6. Roads andBuildings.7. Stores Procurements.
28. Revenue and Relief 1. Administration of E.P.2. Agrarian Reforms.3.Consolidation of Holdings.4. Emergency ReliefOrganization.5. Land Records.6. Land Revenue.7.Relief and Rehabilitation.8. Settlement.9. Weights andMeasures.10. Haj and Auqaf.
29. Rural Development. 1. Community Development and National Extension Service.2.DRDAS.3. Panchayats.4. Rural Development.5. RuralEngineering.6. Rural Sanitation.
30. Science and Technology 1. Integrated Rural Energy Programme.2. J & K StateCouncil for Science and Technology.3. Non- ConventionalEnergy Sources including J &K Energy Development Agency4.Remote Sensing.5. Science and Technology.
31. Social Welfare 1. J & K Advisory Board for Gujjars and Bakerwals.2. J& K S.C, S.T. and Backward Classes DevelopmentCorporation.3. J & K State Schedule Castes AdvisoryBoard.4. Pahari Speaking Dev. Board5. Social Welfare.6.State commission for Women.7. State Commission for Backwardclasses.8. Women Development Corporation.9. Welfare ofWomen and Children.
32. Tourism Department 1. Civil Aviation.2. J&K Tourism DevelopmentCorporation3. Shri Mata Vaishno Devi Shrine Board4.Tourism.5.[Gulmarg Development Authority] [Administrative control transferred from the Housing & Uraban Development Department to Tourism Department vide Government Order No: Oeder No. 794-GAD of 1999 dated 14-07-1999].6.[Pahalgam Development Authority] [Administrative control transferred from the Housing & Uraban Development Department to Tourism Department vide Government Order No: Oeder No. 794-GAD of 1999 dated 14-07-1999].7.[Patnitop Development Authority] [Administrative control of transferred from the Housing and Urban Development Department to the Tourism Department vide Government Order No. 109-GAD of 1998 dated 21-01-1998.].
33. Transport 1. J&K SRTC.2. Road Transport.3. State MotorGarages.4. State Motor Authority.
* Department of Election created by vide Government Order No: 922-GAD of 1994 dated: 9.11.1994.Department of Gardens, Parks and Floriculture renamed as Department of Floriculture vide G.O.No 465-GAD of 2000 dated 26-04-2000.- Vigilance Organization transferred from Home Deptt. to GAD vide G.O.No.10-GAD of 1997 dated 02-01-1997.* Administrative control transferred from the Housing & Urban Development Department to Tourism Department vide Government Order No: Order No.794-GAD of 1999 dated 14-07-1999.* Administrative control transferred from the Housing & Urban Development Department to Tourism Department vide Government Order No: Order No.794-GAD of 1999 dated 14-07-1999.** Administrative control of transferred from the Housing and Urban Development Department to the Tourism Department vide Government Order No.109-GAD of 1998 dated 21-01-1998.Second Schedule(Rule 8)Cases Which Shall be Brought Before the Cabinet