Supreme Court - Daily Orders
Lt. Col. (Retd.) Sarvadaman Singh ... vs Union Of India on 14 February, 2020
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S).944 of 2020
LT. COL. (RETD.) SARVADAMAN SINGH OBEROI Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
Ms. Anitha Shenoy, learned senior counsel for the appellant submits that there are certain issues which were raised but not dealt with by the National Green Tribunal, Principal Bench, New Delhi.
She seeks permission to withdraw this appeal and approach the Tribunal and file a review petition.
Permission granted.
The appeal is dismissed as withdrawn with liberty to the appellant to file a review petition before the Tribunal.
....................J (L.NAGESWARA RAO) Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.02.19 ....................J 16:19:43 IST Reason: (HEMANT GUPTA) NEW DELHI;
14th February, 2020 ITEM NO.9 COURT NO.9 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s).944/2020 LT. COL. (RETD.) SARVADAMAN SINGH OBEROI Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION and IA No.20307/2020-CLARIFICATION/DIRECTION ) Date : 14-02-2020 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA For Appellant(s) Ms. Anitha Shenoy,Sr.Adv.
Ms. Srishti Agnihotri, AOR Ms. Kanika Sood,Adv.
Ms. Sanjana Thomas,Adv. Anmol Gupta,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed as withdrawn in terms of the Signed Order.
(B.Parvathi) (Anand Prakash) Court Master Court Master (Signed order is placed on the file)