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Union of India - Section

Section 3 in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002

3. Amendment of section 1.-

In section 1 of the principal Act, in sub- section 1, for the words and brackets" the Pre- natal Diagnostic Techniques (Regulation and Prevention of Misuse)", the words and brackets" the Pre- conception and Pre- natal Diagno tic Techniques (Prohibition of Sex Selection)" shall be substituted.