Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Uttar Pradesh - Subsection Section 101(a) in U.P. Revenue Code (Amendment) Act, 2016 (a)in Hindi version, in sub-section (1), for the words ^^,sls o`{k ;k lq/kkj dh Hkwfe lfgr lEc) O;fDr dks vkoafVr fd;k x;k lek tk;xk the word ^^,sls o`{k ;k lq/kkj Hkh ml Hkwfe ds lkFk lEc) O;fDr dks vkoafVr fd;k x;k lek tk,xkA shall be substituted;
