Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Md. Hassan & Ors on 19 June, 2012
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
1
MAT 894 of 2012
ar 19.6.201
2 Re: CAN 5061 of 2012
60
State of West Bengal & Ors.
Vs.
Md. Hassan & Ors.
Mr. Sadananda Ganguly
Mr. Pinaki Dhole
...For the State Appellant
Md. Mojnu Sk.
...For the Respondents
The appeal is barred by time. Mr. Sadananda Ganguly, learned counsel, appearing for the State Appellant wants to press the application for condonation of delay. Learned counsel, appearing for the respondents/writ petitioners, prays for an accommodation, as his senior is out of station for personal reason.
Let this matter appear on June 26, 2012 before the Regular Bench.
The order impugned shall remain stayed until further orders.
(Ashim Kumar Banerjee, J.) (Shukla Kabir (Sinha), J.) 2