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State of Rajasthan - Section

Section 88 in The Rajasthan Excise Rules, 1956

88. [ Powers under sections 43, 44, 45 and 47. [Substituted by Notification No. G.S.R. 79, dated 21.10.2013 (w.e.f. 31.1.1957).]

- All Excise Officers of the Government of Rajasthan not below the rank of Excise Inspector (in Excise General branch) or Jamadar Grade-I (in Excise Preventive branch) may exercise the powers referred to in Section 43, 44, 45 and 47.