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Supreme Court - Daily Orders

Madhya Pradesh Road Development ... vs Vincent Daniel on 15 May, 2023

Bench: Surya Kant, Aravind Kumar

                                           1

     ITEM NO.11                   COURT NO.7                 SECTION IV-C

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).17494/2022

     (Arising out of impugned final judgment and order dated 13-04-2022
     in ARBA No.87/2021 passed by the High Court of M.P. Principal Seat
     at Jabalpur)

     MADHYA PRADESH ROAD DEVELOPMENT CORPORATION              Petitioner(s)

                                          VERSUS

     VINCENT DANIEL & ORS.                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.137174/2022-CONDONATION OF DELAY
     IN FILING and IA No.137177/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.137176/2022-EXEMPTION FROM FILING O.T.
     IA No.166828/2022 - CONDONATION OF DELAY IN FILING
     IA No.137177/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No.137176/2022 - EXEMPTION FROM FILING O.T.) WITH SLP(C) No.17512/2022 (IV-C) (FOR ADMISSION and I.R. and IA No.137647/2022-CONDONATION OF DELAY IN FILING and IA No.137649/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.137648/2022-EXEMPTION FROM FILING O.T. IA No. 166839/2022 - CONDONATION OF DELAY IN FILING IA No. 137649/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 137648/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17514/2022 (IV-C) (IA No.128322/2022-CONDONATION OF DELAY IN FILING and IA No.128324/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.128323/2022-EXEMPTION FROM FILING O.T. IA No. 166878/2022 - CONDONATION OF DELAY IN FILING IA No. 128324/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 128323/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17515/2022 (IV-C) (FOR ADMISSION and I.R. and IA No.135864/2022-CONDONATION OF DELAY IN FILING and IA No.135866/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.135865/2022-EXEMPTION FROM FILING O.T. IA No. 166768/2022 - CONDONATION OF DELAY IN FILING IA No. 135866/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Signature Not Verified JUDGMENT Digitally signed by satish kumar yadav Date: 2023.05.16 IA No. 135865/2022 - EXEMPTION FROM FILING O.T.) 18:14:53 IST Reason:

SLP(C) No.17516/2022 (IV-C) (IA No.128362/2022-CONDONATION OF DELAY IN FILING and IA No.128363/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.128364/2022-EXEMPTION FROM FILING O.T. 2 IA No. 166734/2022 - CONDONATION OF DELAY IN FILING IA No. 128363/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 128364/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17518/2022 (IV-C) (IA No.135746/2022-CONDONATION OF DELAY IN FILING and IA No.135749/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.135748/2022-EXEMPTION FROM FILING O.T. IA No. 166718/2022 - CONDONATION OF DELAY IN FILING IA No. 135749/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 135748/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17519/2022 (IV-C) (IA No.137464/2022-CONDONATION OF DELAY IN FILING and IA No.137466/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.137465/2022-EXEMPTION FROM FILING O.T. IA No. 166848/2022 - CONDONATION OF DELAY IN FILING IA No. 137466/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 137465/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17517/2022 (IV-C) (FOR ADMISSION and I.R. and IA No.140022/2022-CONDONATION OF DELAY IN FILING and IA No.140024/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.140023/2022-EXEMPTION FROM FILING O.T. IA No. 166858/2022 - CONDONATION OF DELAY IN FILING IA No. 140024/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 140023/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17520/2022 (IV-C) (FOR ADMISSION and I.R. and IA No.137319/2022-CONDONATION OF DELAY IN FILING and IA No.137323/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.137321/2022-EXEMPTION FROM FILING O.T. IA No. 166705/2022 - CONDONATION OF DELAY IN FILING IA No. 137323/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 137321/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17496/2022 (IV-C) (FOR ADMISSION and I.R. and IA No.137418/2022-CONDONATION OF DELAY IN FILING and IA No.137420/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.137419/2022-EXEMPTION FROM FILING O.T. IA No. 166834/2022 - CONDONATION OF DELAY IN FILING IA No. 137420/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 137419/2022 - EXEMPTION FROM FILING O.T.) SLP(C) No.17511/2022 (IV-C) (FOR ADMISSION and I.R. and IA No.134722/2022-CONDONATION OF DELAY IN FILING and IA No.134724/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.134723/2022-EXEMPTION FROM FILING O.T.) SLP(C) No.17497/2022 (IV-C) IA No. 166884/2022 - CONDONATION OF DELAY IN FILING IA No. 137723/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 137722/2022 - EXEMPTION FROM FILING O.T. 3 Date : 15-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. K.M. Nataraj, ASG Mr. Harmeet Singh Ruprah, AOR Mr. Sharath Nambiar, Adv.
Mr. Amankant Mishra, Adv.
For Respondent(s) Mr. Raghvendra Kumar, Adv.
Mr. Shashank Singh, AOR Mr. Santosh Kumar Shukla, Adv.
Mr. Sriharsh N. Bundela, Adv.
Mr. Akshay Kumar, Adv.
Mr. Randhir Kumar Ojha, AOR Mr. Akshat Shrivastava, AOR Mr. Vinod Prasad, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. Respondent No.1 in SLP(C)No.17511/2022 and SLP(C)No.17512/2022 are reported to have died. As per the Office Report dated 12.05.2023, the applications filed on behalf of the applicant(s) to bring on record the legal representatives of the above-mentioned respondents are defective. Let the defects pointed out in the said Office Report be cured within two weeks.
2. The respondents may file their counter affidavits within four weeks.
3. The proposed legal representatives may also file their counter affidavits within four weeks from the date of their impleadment.
4. List on 04.07.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)