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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)If, after the enquiry, it is considered that the challenge has not been established, the person challenged shall be allowed to vote and if the challenge has been established, the person challenged shall be debarred from voting and such person shall be handed over to the Police personnel on duty for being dealt with in accordance with law.