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State of Assam - Section

Section 23 in Gauhati University Loans and Advances Rules, 1959

23.

The total amount to be advanced to an officer or teacher shall not exceed twelve months pay or Rs. 10,000 which is less ; not more than one advance shall be made for the same car. If the actual price paid is less than the advance taken the balance shall forthwith be refunded to the University.