Section 14 in The Authority for Advance Rulings (Procedure) Rules, 1996
14. Authorisation to be filed.
- An authorised representative appearing for the applicant at the hearing shall file, before the commencement of the hearing, a document authorising him to appear for the applicant and if he is a relative of the applicant, the document shall state the nature of his relationship with the applicant, or if he is a person regularly employed by the applicant the capacity in which he is at the time employed.
