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State of Rajasthan - Section

Section 39 in The Rajasthan Distilleries Rules, 1977

39. Openings and cocks not opened for long period may be secured by wire and lead excise seal.

- With the approval of the District Excise Officer openings and cocks in still, receivers, vats or connecting pipes, which are not likely to be opened for long periods may be secured by means of wire and lead excise seals.