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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

12. Submission of Bond by P.G. Student.

- The Post Graduate student admitted shall give a bond to the Management for payment of total course fee of two/three years, if he/ she discontinues the course midstream.