Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Bihar - Section Section 3 in THE BIHAR MUNICIPAL (AMENDMENT) ACT, 2020 3. Amendment of Section-50 of Bihar Act 11, 2007.— (i)In sub-section (1) of section 50 of the said Act the number "2/5" shall be substituted by the number "1/3".
