Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in Indian Medicine Central Council (Election) Rules, 1975 (2)[ All the ballot papers shall be mixed together and shall be scrutinised, and , valid votes counted.] [Substituted by Notification No. G.S.R. 714(E), dated 27.7.2018.]
