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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(4)Whosoever contravenes the provision of this section shall be punished with imprisonment which may extend to three months or with fine which may extend to one thousand rupees or with both.