Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(c) in Orissa Economiser Inspection Administrative Rules, 1952 (c)The scraper geat should be examined to note if any parts are missing, if the length of travel is adequate and if the scrapers are correctly adjusted.
