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State of Uttarakhand - Section

Section 13 in Uttarakhand Water Management and Regulatory Act, 2013

13. General Policies of the Commission.

(1)The Commission shall work within the framework of the State Water Policy.
(2)The Commission shall promote and monitor sound water conservation and management practices throughout the State in accordance with State Water Policy through the implementing agencies in the State.
(3)The Commission shall support and aid the enhancement and preservation of water quality within the State in close coordination with the relevant State agencies.