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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(f) in Control of National Highways Land and Traffic) Act, 2002

(f)the additional matters in respect of which the Tribunal may exercise the powers of a Civil Court under clause (h)of sub-section (3) of section 16;