Section 17(4) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989
(4)The orders referred to in the above sub-rules shall not be in contravention of any of the provisions of the Acts referred to in Rule 9(1)(iv) and [x x x] [The expression 'and 9(1)(b)(ii)' omitted by G.O.Ms. No. 36, Revenue dated 15-1-1994. ].Maintenance of Record of Rights
