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Allahabad High Court

Indramohan Gautam vs Ankit Rastogi, Civil Judge (J.D.) on 4 May, 2026

Author: Rohit Ranjan Agarwal

Bench: Rohit Ranjan Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:100781
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
CONTEMPT APPLICATION (CIVIL) No. - 63 of 2026   
 
   Indramohan Gautam    
 
  .....Applicant(s)   
 
 Versus  
 
   Ankit Rastogi, Civil Judge (J.D.)    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Akhilesh Kumar Tiwari, Rohit Kumar Chaturvedi   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 9
 
   
 
 HON'BLE ROHIT RANJAN AGARWAL, J.      

1. Instructions have come from State side, which are taken on record.

2. Sri Sudhir Mehrotra, learned counsel appearing for High Court informs that proceeding of Original Suit No. 315 of 2015 has been stayed by writ Court on 01.07.2025 in Matters under Article 227 No. 6102 of 2025. According to him, only dates are being fixed in the matter and interim injunction is continuing and as there is a restrained order by writ Court, the proceeding could not proceed.

3. In view of said fact, the contempt application stands dismissed.

(Rohit Ranjan Agarwal,J.) May 4, 2026 (V. S. SINGH)