Section 14(2) in Himachal Pradesh Food Security Rules, 2019

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State of Himachal Pradesh - Subsection

Section 14(2) in Himachal Pradesh Food Security Rules, 2019

(2)A Screening Committee shall shortlist the available candidates for appointment as Chairperson and members of the State Food Commission. The said screening committee shall consist of the following: -

(a) Chief Secretary to the Government ofHimachal Pradesh.	. .	Chairman;
(b) Secretary (Personnel) to the Government ofHimachal Pradesh.	. .	Member
(c) Secretary (FCS&CA) to the Government ofHimachal Pradesh.	. .	Member

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State of Himachal Pradesh - Subsection

Section 14(2) in Himachal Pradesh Food Security Rules, 2019