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State of Bihar - Section

Section 24 in Bihar Employees' State Insurance Medical Service Rules, 1981

24. Option to remain in the Scheme.

- Insurance Medical Officers, who are on deputation from the Health Department and are posted under the Scheme prior to the coming into force of these Rules, shall be given chance to option if they would like to remain in the scheme and on receipt of their option in favour of their continuance they shall be deemed to have been recruited under the corresponding provisions of these Rules. The services of other deputed Medical Officers, who would not like to remain in the Scheme shall be returned to the Health Department:Provided that the Health Department shall invariably be consulted before an officer on deputation is finally absorbed in the service.