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State of Karnataka - Section

Section 6 in Karnataka Janapada Vishwavidyalaya Act, 2011

6. Admission to the University.

(1)The University shall subject to the provisions of this Act and the statutes, be open to all persons.
(2)Nothing contained in sub-section (1), shall require the University,-
(a)to admit to any course of study any person who does not possess the prescribed academic qualification or standard;
(b)to retain on the rolls of the University any student whose academic record is below the minimum standard required for the award of a degree, diploma or other academic distinction; or
(c)to admit any person or retain any student whose conduct is prejudicial to the interests of the University or the rights and privileges of other students and teachers.