Jharkhand High Court
Megha Engineering & Infrastructures ... vs The State Of Jharkhand & Others on 10 December, 2018
Author: D.N. Patel
Bench: D.N. Patel, Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(T) No. 7062 of 2017
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Megha Engineering & Infrastructures Ltd. .... Petitioner
Versus
The State of Jharkhand & others .... Respondents
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CORAM: HON'BLE MR. JUSTICE D.N. PATEL
HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
For the Petitioner : Mr. Sumeet Gadodia, Advocate
For the State : Mr. Atanu Banerjee, G.A.
For the JUSNL : Mr. Ajit Kumar, Sr. Advocate
Mr. Mukesh Kumar Sinha, Advocate
Mr. Dheeraj Kumar, Advocate
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th
07/Dated: 10 December, 2018
Oral order:
Per D.N. Patel, J.:
1. This matter is released from part heard.
2. It will be listed before appropriate Court as per Roster on 18th December, 2018.
(D.N. Patel, J.) (Anubha Rawat Choudhary, J.) VK