Section 308(1)(c) in The New Delhi Municipal Council Act, 1994

[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

NCT Delhi - Subsection

Section 308(1)(c) in The New Delhi Municipal Council Act, 1994

(c)deposit or cause or permit to be deposited, earth or materials of any description or any rubbish or polluted and obnoxious matter in any place not intended for the purpose in any public street or public place or waste or unoccupied land under the control and management of the Council; or

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NCT Delhi - Subsection

Section 308(1)(c) in The New Delhi Municipal Council Act, 1994