Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 387] [Entire Act] NCT Delhi - Subsection Section 387(2) in The New Delhi Municipal Council Act, 1994 (2)No regulation made by the Council under this Act shall have effect until it has been approved by the Central Government and published in the Official Gazette.
