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Allahabad High Court

Smt. Bittan Devi Shukla vs Union Of India & Others on 28 January, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29
Case :- WRIT - A No. - 38446 of 1998
Petitioner :- Smt. Bittan Devi Shukla

Respondent :- Union Of India 8: Others
Petitioner Counsel :- K.C. Sinha,A.S.G.I.,G.P.Agrawa1,H.P.Pandey

Respondent Counsel :- Anurag Khanna,B.N. Singh,H.C.Dubey,S.C.

Dubey,Sc

Hon'ble Satva Poot Mehrotra.J.

Hon'ble Kashi Nath Pandey,J. List with previous papers. Order Date :- 28.1.2010 Sushma