Allahabad High Court
Smt. Bittan Devi Shukla vs Union Of India & Others on 28 January, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 38446 of 1998 Petitioner :- Smt. Bittan Devi Shukla Respondent :- Union Of India 8: Others Petitioner Counsel :- K.C. Sinha,A.S.G.I.,G.P.Agrawa1,H.P.Pandey Respondent Counsel :- Anurag Khanna,B.N. Singh,H.C.Dubey,S.C. Dubey,Sc Hon'ble Satva Poot Mehrotra.J.
Hon'ble Kashi Nath Pandey,J. List with previous papers. Order Date :- 28.1.2010 Sushma