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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in Orissa Kerosene Control Order, 1962

(3)[ The fees chargeable in respect of each licence for a period of one year or per year shall be as specified below :
For issue of licence ... Rs. 600.00
For renewal of licence ... Rs. 300.00
For issue of duplicate licence ... Rs. 300.00]
[Substituted by Notification No. 16382 dated 23.5.1996 (O.G.E.No. 644 dated 24.6.1996).][* * *] [Clauses 4-A and 4-B omitted by Notification No. 16382 dated 23.5.1996 (O.G.E.No. 644 dated 24.6.1996).]