Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Constitution Subarticle Section 9(2) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951 (2)in clause (2), the words "and for the precedence of such discussion over other business of the House" shall be omitted.
