Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(6)(ix) in The M.S. Ramaiah University of Applied Sciences Act, 2012

(ix)to take such decisions and steps as are found desirable for effectively carrying out the objects of the University.