Section 22 in The Wild Life (Protection) (Orissa) Rules, 1974
22. Application for Reservation of Shooting Blocks.
(1)An application for reservation of shooting block shall reach the office of the Chief Wild Life Warden not earlier than ninety days and not later than thirty days before the first day of the month or week for which reservation of the shooting block is required.(2)No applicant shall apply for a reservation of a shooting block unless he possesses a valid hunting licence issued under this Chapter.(3)Each application shall be accompanied by particulars of the hunting licence possessed by the applicant.
