Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1019 in Police Regulations, Bengal , 1943 1019. Cleaning of accoutrements. [§ 12, Act V, 1861]. - The Armed Inspector is responsible that the accoutrements in store are properly cleaned. Officers to whom accoutrements are issued shall themselves be responsible for keeping them clean.
