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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Smt. Sushma Aggarwal vs Sh. Ramesh Chand on 1 October, 2018

Author: Sanjay Karol

Bench: Sanjay Karol

CMPMO No.401 of 2018 .

01.10.2018 Present: Mr. Naresh Sharma, Advocate for the petitioner.

CMPMO No.401 of 2018 and CMP No.9604/2018 Notice be issued to the respondents, returnable for 16.11.2018. Steps for service, complete in all respects, be positively taken within a period of one week.

In the meanwhile, further proceedings pending before Civil Judge (Senior Division), Shimla H.P., in Case No.251-6 of 2011, titled as Smt. Sushma Aggarwal vs. Sh. Ramesh Chand Aggarwal and others, shall remain stayed.

Copy Dasti.

(Sanjay Karol), October 1, 2018 (K S) Acting Chief Justice.

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